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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(1)(c) in Manipur Goods and Services Tax Act, 2017

(c)the taxable person, other than the person registered under sub-section (3) of section 25, is no longer liable to be registered under section 22 or section 24.