Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12A] [Entire Act] Union of India - Subsection Section 12A(a) in Income Tax Rules, 1962 (a)particulars of accounts, statements or other documents supplied to him by the assessee for the preparation of the return of income; and
