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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(5)(c) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(c)be responsible for the preparation of Annual accounts, Financial Estimates and the Budget of the University and for their presentation to the Syndicate.