Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jharkhand - Subsection Section 57(11) in Bihar Factories Rules, 1950 (11)Where the report of any examination under these rules specified conditions for securing the safe working of a vessel, the vessel shall not be used except in accordance with those conditions.
