Delhi High Court - Orders
Antrix Coporation Ltd vs Devas Multimedia Private Limited on 11 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 11/2021 & I.A. 3035/2021, I.A. 3037/2021, I.A.
4940/2021, I.A. 12541/2021 & I.A. 2507/2022
ANTRIX COPORATION LTD. ..... Petitioner
Through: Mr. N.Venkataraman, ASG, Mr. Chetan
Sharma, Mr. V.Chandrashekara Bharathi,
Mr. Ajay Bhargava, Mr. Arvind Ray, Ms.
Vansha S.Suneja and Mr. Ram Narayan,
Advocates.
versus
DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
Through: Mr. Maninder Singh, Senior Advocate with
Mr. A. Sebastan, Mr. Prabhas Bajaj, Mr.
Ajay Sabharwal, Ms. Angelika Awasthi and
Mr. Prashant Jain, Advocates for OL of
Devas.
Mr. Suhail Dutt, Senior Advocate with Ms.
Anuradha Dutt, Mr. Lynn Pereira, Ms. Ekta
Kapil, Ms. Priyanka M.P., Mr. Chaitanya
Kaushik, Mr. Amber Bhushan, Ms. Shivangi
Sud, Mr. Azhar Alam and Mr. Sankalp
Goswami, Advocates for impleading
applicant.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 11.05.2022
1. Further arguments heard in part. No time left.
2. List for further arguments on 17.05.2022 at 12:00 noon.
SANJEEV SACHDEVA, J MAY 11, 2022/rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:11.05.2022 Signing Date:12.05.2022 11:55:05 21:51 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.