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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

(1)The Lokayukt may appoint, or authorise an Up-Lokayukt or any Officer subordinate to the Lokayukt or an Up-Lokayukt to appoint, officers and other employees to assist the Lokayukt and the Up-Lokayukt in the discharge of their functions under this Act.