Section 11A(1) in Nagpur rules Relating to the Election of Councillors
(1)If owing to the blindness or other physical infirmity, an elector is unable to recognise the symbol on the voting paper or to make a mark thereon, the polling officer shall record the vote on the voting paper in accordance with the wishes of the elector, fold it so as to conceal the vote and insert it into the ballot box.
