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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(4) in Tamil Nadu Panchayats Building Rules, 1997

(4)Facilities such as shopping, recreation centre, community hall and library shall be provided in accordance with the size of the development and based on the following standards: -
(a)For every 100 persons, there shall be at least one shop; and
(b)For every 1,000 persons, there shall be a common children playground, a primary school, a community hall, a library and a recreation centre.