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[Cites 0, Cited by 0] [Section 135] [Entire Act]

NCT Delhi - Subsection

Section 135(4) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(4)The hospital should receive special attention Godowns must be kept clean, properly arranged, well ventilated and their contents should be aired as often as possible.