Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 44 in The Bombay Canal Rules, 1934

44.

(1)Every application under this Part shall be made in duplicate to the Executive Engineer concerned in Form VII-A.
(2)Such application may be delivered personally or sent by post to the Executive Engineer concerned.
(3)Printed copies of the prescribed forms of application shall be supplied to intending applicants free of charge.