Bombay High Court
Laukik Ramakant Tijore vs Ulhasnagar Municipal Corporation And ... on 27 September, 2021
Bench: Prasanna B. Varale, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4788 OF 2021
Piyush Pramod Shinde ....PETITIONER
V/S
Ulhasnagar Municipal Corporation Thr. ....RESPONDENT
Commissioner And Ors WITH WRIT PETITION NO. 5910 OF 2021 Snehal Ashokrao Sontakke ....PETITIONER V/S Ulhasnagar Municipal Corporation Thr ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 4792 OF 2021 Pooja Prakash Sargar ....PETITIONER V/S Ulhasnagar Municipal Corporation Thr ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 4794 OF 2021 Ganesh Ashok Ghube ....PETITIONER V/S Ulhasnagar Municipal Corporation ....RESPONDENT WITH WRIT PETITION NO. 4797 OF 2021 Page 1/3 ::: Uploaded on - 27/09/2021 ::: Downloaded on - 28/09/2021 05:33:50 ::: Rahul Ravindra Pawar ....PETITIONER V/S Ulhasnagar Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4798 OF 2021 Laukik Ramakant Tijore ....PETITIONER V/S Ulhasnagar Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4790 OF 2021 Omkar Chandrakant Sonavane ....PETITIONER V/S Ulhasnagar Municpal Corporation Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 4793 OF 2021 Kalyani Chandrakant Gajare ....PETITIONER V/S Ulhasnagar Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4796 OF 2021 Rakesh Chandrakant Pawar ....PETITIONER V/S Ulhasnagar Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4795 OF 2021 Page 2/3 ::: Uploaded on - 27/09/2021 ::: Downloaded on - 28/09/2021 05:33:50 ::: Chetan Prakash Chavhan ....PETITIONER V/S Ulhasnagar Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4789 OF 2021 Harshad Manohar Pradhan ....PETITIONER V/S Ulhasnagar Municpal Corporation Thr. ....RESPONDENT Commissioner And Ors CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 27th September, 2021 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/10/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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