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[Cites 0, Cited by 0] [Section 52(28)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(28)(a) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

(a)a gist of the articles of charge and the statement of the imputations of misconduct or misbehavior;