Section 10(2)(a) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(a) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978

(a)where a direction has been made by the State Government under sub-section (1) of section 7, vest in the Government company specified in such direction; or

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Union of India - Subsection

Section 10(2)(a) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978