Section 84A(3) in The U.P. Co-operative Societies Rules, 1968
(3)in the case of Consumer Co-operative Societies, Cane Co- operative Societies and Co-operative Sugar Factory Societies by delegates of their members where the number of individual members and other persons referred to in clauses (b) to (f) of sub-section (1) of section 17 of the Act if any is 1,500 or more.