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State of Maharashtra - Section

Section 6 in The Maharashtra Opium Smoking Act

6. Presumption raised by presence of opium and any instrument of smoking.

The presence of any opium * * * and of any instrument of smoking or of any apparatus used in the preparation of opium in any place where two or more persons are assembled shall be held sufficient to raise a presumption that each member of such assembly is present at such place for the purpose of smoking opium or of preparing opium for smoking purposes.