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Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 3 December, 2018

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7786 OF 2018

 Ramdas Athawale, Chairman And Ors.                    ....Petitioner
              V/S
 Dr. S.p. Gaikwad And Anr.                          ....Respondent

Rajani Iyer Sr.Con. i/by Ranjana Todankar For Petitioner Amit B Borkar R.no. 1 Sachin Kankal AGP R. No. 2 CORAM : M. S. KARNIK, J DATE : 3rd December, 2018 P.C. :

Stand over to TOMORROW I.E.04/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:19:07 :::