Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 3 December, 2018
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman And Ors. ....Petitioner
V/S
Dr. S.p. Gaikwad And Anr. ....Respondent
Rajani Iyer Sr.Con. i/by Ranjana Todankar For Petitioner Amit B Borkar R.no. 1 Sachin Kankal AGP R. No. 2 CORAM : M. S. KARNIK, J DATE : 3rd December, 2018 P.C. :
Stand over to TOMORROW I.E.04/12/2018.
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