Section 27(1)(c) in THE INDIAN BOILERS ACT, 1923

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Union of India - Subsection

Section 27(1)(c) in THE INDIAN BOILERS ACT, 1923

(c)equal number of other persons as in sub-section (b) above to represent —

(i)Central Government,

(ii)the Bureau of Indian Standards,

(iii)boiler and boiler component manufacturers,

(iv)National laboratories,

(v)engineering consultancy agencies,

(vi)users of boilers, and

(vii)such other interests which in the opinion of the Central Government ought to be represented on the Board, to be nominated by the Central Government;

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Union of India - Subsection

Section 27(1)(c) in THE INDIAN BOILERS ACT, 1923