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Bombay Presidency - Section

Section 1 in Bombay Khadi and Village Industries Act, 1960

1. Short title, extent and commencement :-

This Act may be called the Bombay Khadi and Village Industries Act, 1960.
(2)It extends to the whole of the [State of Gujarat-1. Subs, by Gujarat A.O. 1960.].
(3)It shall come into force at once.