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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)In the absence of a fewer line in the locality, the house-owners can be allowed to use the present conservatory methods of night soil disposal and where the plot areas are less than 300 square metres method of disposal should conform to the provisions laid down in bye-law 59.