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State of Haryana - Section

Section 8 in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

8. Estimate of the quantity of cane required by factories.

(1)The occupier of a factory shall, on receipt of an order from the Cane Commissioner, submit before the last day of October each year in Form IV, an estimate of the quantity of cane required for crushing season next following the ensuing crushing season.
(2)The Cane Commissioner shall submit the estimate with such modification as may be considered to be necessary, within a month of its receipt, to the Sugarcane Control Board for approval and paste the same at the office of the factory and at the tehsil or sub-tehsil in which the supply area is situated.