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[Cites 0, Cited by 1] [Section 97(1)] [Section 97] [Entire Act]

State of Madhya Pradesh - Subsection

Section 97(1)(b) in The M.P. Industrial Relations Act, 1960

(b)in the case of any representative of employees which is a party to such agreement, settlement or submission all employees in the industry in the local area represented by it or him,