Section 26(3) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004
(3)The authority may on its own motion; or otherwise take into consideration the draft of a Statute :Provided that nothing in this clause shall appjyji11 respect of statutes other than those affecting the emoluments of Kulpati, Registrar and other officers of the University.
