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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(6) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(6)NPCL; eater Noida/p>Provided tt in case o more than one Distribution Licensee in an area, the location of the Forum for each subsequent Distribution Licensee shall be the area of supply.
(ii)n the establishment of Forum under these regulations, the Distribution Licensee and the Chairperson of the Forum shall notify, by wide publicity in at least one English and one Hindi Newspaper and display on the notice boards of the Distribution Licensee and of the erstwhile and new' Forums, the establishment of the particular new Forum under these regulations along with the following information:
(i)Dte on which new Forum has started functioning;
(ii)ddress of the Forum;
(iii)Names of the Chairperson and the Members;