Delhi High Court - Orders
Rajat Gupta vs Rupali Gupta on 15 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~58 to 65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 772/2013
RAJAT GUPTA ..... Petitioner
Through: Ms. Somyashree, Adv.
versus
RUPALI GUPTA ..... Respondent
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Adv.
59
+ CONT.CAS(C) 484/2014
DEEPAK BATRA ..... Petitioner
Through:
versus
SWATI BATRA ..... Respondent
Through:
60
+ CONT.CAS(C) 584/2014
KAMAL GODWANI ..... Petitioner
Through:
versus
ANNU BHARTI ..... Respondent
Through:
61
+ CONT.CAS(C) 648/2014
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2023 at 21:58:44
DR. ARUN SHARMA ..... Petitioner
Through:
versus
POOJA SHARMA ..... Respondent
Through: Ms. Somyashre, Adv.
62
+ CONT.CAS(C) 1147/2016
NAVEEN KUMAR JAIN ..... Petitioner
Through:
versus
INDU JAIN ..... Respondent
Through:
63
+ CONT.CAS(C) 1251/2016
VIKAS SHARMA ..... Petitioner
Through:
versus
SHALINI CHHABRA ..... Respondent
Through:
64
+ CONT.CAS(C) 78/2017
SEETANGELI BHUTANI ..... Petitioner
Through:
versus
AJAY BHUTANI ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2023 at 21:58:44
Through:
65
+ CONT.CAS(C) 270/2017
AMARJEET SINGH ..... Petitioner
Through:
versus
GEETANJALI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.09.2023
List on 29.01.2024.
JASMEET SINGH, J
SEPTEMBER 15, 2023/DM
Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 21:58:45