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[Cites 1, Cited by 0]

Madras High Court

P.Govindarajan vs / on 6 December, 2022

                                                                            W.P.(MD) No.18060 of 2013

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 06.12.2022

                                                       CORAM

                                  THE HONOURABLE MR.JUSTICE K.KUMARESH BABU

                                              W.P.(MD) No.18060 of 2013
                                                        and
                                             M.P.(MD) Nos.1 and 2 of 2013

                 P.Govindarajan                                         ... Petitioner
                                                         /vs./

                 1.The District Collector,
                   Tirunelveli District,
                   Tirunelveli.

                 2.The Project Manager,
                   District Rural Development Agency,
                   Tirunelveli District,
                   Tirunelveli.

                 3.The Executive Engineer,
                   District Rural Development Agency,
                   Tirunelveli District,
                   Tirunelveli.

                 4.The Block Development Officer,
                   Palayamkottai Panchayat Union,
                   Tirunelveli District.

                 5.M.Mohammed Hakkim



                 1/4

https://www.mhc.tn.gov.in/judis
                                                                                W.P.(MD) No.18060 of 2013

                 6.S.Navaneetha Krishnan                                    ... Respondents

                 PRAYER: Writ Petition filed under Article 226 of the Constitution of India for
                 issuance of Writ of Certiorari, to call for the entire records pertaining to the tender
                 notification issued by the 4th respondent vide A2/4331/2013 dated 09.10.2013
                 relating to the works of i)TDR Palayamkottai-Ambasamudram Road to
                 Athiparasakthi Nagar Road-KM (0/0-4/0) ii) Kamaraj Nagar to Achimadam via
                 Indira Nagar Road KM (0/0-5/885) and quash the same

                                  For Petitioner     : M/s.V.Moushica for
                                                           Mr.R.Anand
                                  For R1 to R3       : Mr.M.Prakash
                                                           Additional Government Pleader
                                  For R5 & R6        : Mr.G.Prabhu Rajadurai

                                                        ORDER

The learned counsel for the petitioner would submit that the writ petition has become infructuous, in view of the subsequent developments.

2.Recording the same, the Writ Petition is closed as infructuous. No costs.

Consequently, connected Miscellaneous Petitions are closed.




                 Speaking               : Yes / No                                 06.12.2022
                 Non Speaking           : Yes / No
                 mm

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https://www.mhc.tn.gov.in/judis W.P.(MD) No.18060 of 2013 To

1.The District Collector, Tirunelveli District, Tirunelveli.

2.The Project Manager, District Rural Development Agency, Tirunelveli District, Tirunelveli.

3.The Executive Engineer, District Rural Development Agency, Tirunelveli District, Tirunelveli.

3/4

https://www.mhc.tn.gov.in/judis W.P.(MD) No.18060 of 2013 K.KUMARESH BABU, J.

mm W.P.(MD) No.18060 of 2013 06.12.2022 4/4 https://www.mhc.tn.gov.in/judis