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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(2)(u) in Kerala Veterinary and Animal Sciences University Act, 2010

(u)to make financial provision for the instruction, teaching, research, advancement and dissemination of knowledge in such branches of learning and course of study as determined by the Academic Council;