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[Cites 0, Cited by 0] [Section 217C(5)] [Section 217C] [Entire Act]

State of Tamilnadu - Subsection

Section 217C(5)(b) in Tamil Nadu District Municipalities Act, 1920

(b)the proposed construction or reconstruction of the building or the purpose for which the land is proposed to be used will not be detrimental to the scenic beauty and natural environment of the hill station;