Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57A(1)] [Section 57A] [Entire Act]

State of Jharkhand - Subsection

Section 57A(1)(b) in Bihar Factories Rules, 1950

(b)This rule shall apply to only such gas-holders as have a storage capacity of not less than 141-6 cubic meters (5,000 c.ft).