Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 226(1)] [Section 226] [Entire Act]

State of Tamilnadu - Subsection

Section 226(1)(ii) in The Coimbatore City Municipal Corporation Act, 1981

(ii)provide dust-bins for the temporary deposit of rubbish;