Section 55(1)(g) in The Pandharpur Temples Act, 1973

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State of Maharashtra - Subsection

Section 55(1)(g) in The Pandharpur Temples Act, 1973

(g)for any matters which may enable devotees and pilgrims to have peaceful darshan of the deities in the Temples, proper arrangements, therefore generally, and on specified' occasions, maintenance of order in the Temples and for all other matters for the better administration of the affairs of the endowment and registered trusts and provision for operating the Temples Fund and guidance of the officers and servants of the Committee and for the purposes of carrying out the purposes and objects of this Act.

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State of Maharashtra - Subsection

Section 55(1)(g) in The Pandharpur Temples Act, 1973