Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 311] [Entire Act]

Bombay Presidency - Subsection

Section 311(e) in The Bombay Provincial Municipal Corporations Act, 1949

(e)dry clothes in or upon any such place; and no person shall-