Section 3(1) in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973
(1)There may be a appointed a person to Director, [Local Fund Audit] [Substituted by M.P. Act No. 20 of 1979.], and the following category of officers to assist him, namely :-(a)Deputy Director, [Local Fund Audit] [Substituted by M.P. Act No. 20 of 1979.];(b)Assistant Director, [Local Fund Audit] [Substituted by M.P. Act No. 20 of 1979.];(c)Senior Auditor, [Local Fund Audit] [Substituted by M.P. Act No. 20 of 1979.]; and(d)Assistant Auditor, [Local Fund Audit] [Substituted by M.P. Act No. 20 of 1979.];
