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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(6)(iii) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(iii)conforms to breed characteristics of the breed and meets such minimum standards for various traits in terms of quantity and quality, as may be specified by the Animal Breeding Regulatory Authority or the Government of India;