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Patna High Court - Orders

The Union Of India & Ors vs Shri Ram Shankar Maurya on 31 January, 2013

Author: Navin Sinha

Bench: Navin Sinha, Shivaji Pandey

        Patna High Court MA No.329 of 2009 (13) dt.31-01-2013




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Miscellaneous Appeal No.329 of 2009
                    ======================================================
                    The Union Of India & Ors
                                                                        .... .... Appellant/s
                                                    Versus
                    Shri Ram Shankar Maurya
                                                                       .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Appellant/s    : Mr. Sanjay Kumar
                    For the Respondent/s    : Mr.
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
                              and
                              HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                    ORAL ORDER
                    (Per: HONOURABLE MR. JUSTICE NAVIN SINHA)

13   31-01-2013

None for the appellants.

Office note reflects that the preemptory order dated 17.11.2011 has not been complied with.

The appeal has stood dismissed in terms of the aforesaid preemptory order.

(Navin Sinha, J) Snkumar/- (Shivaji Pandey, J)