Patna High Court - Orders
The Union Of India & Ors vs Shri Ram Shankar Maurya on 31 January, 2013
Author: Navin Sinha
Bench: Navin Sinha, Shivaji Pandey
Patna High Court MA No.329 of 2009 (13) dt.31-01-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.329 of 2009
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The Union Of India & Ors
.... .... Appellant/s
Versus
Shri Ram Shankar Maurya
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
13 31-01-2013None for the appellants.
Office note reflects that the preemptory order dated 17.11.2011 has not been complied with.
The appeal has stood dismissed in terms of the aforesaid preemptory order.
(Navin Sinha, J) Snkumar/- (Shivaji Pandey, J)