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[Cites 0, Cited by 0] [Section 33N(2)] [Section 33N] [Entire Act]

Union of India - Subsection

Section 33N(2)(g) in The Drugs And Cosmetics Act, 1940

(g)prescribe the conditions subject to which small quantities of Ayurvedic, Siddha or Unani drugs may be manufactured for the purpose of examination, test or analysis; and
(gg)prescribe under clause (d) of section 33EE the colour or colours which an Ayurvedic, Siddha or Unani drug may bear or contain for purposes of colouring;
(gga)prescribe the standards for Ayurvedic, Siddha or Unani drugs under section 33EEB ***;
(ggb)prescribe the records, registers or other documents to be kept and maintained under section 33KB; and