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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(v) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(v)"right of representation" means the right conferred by law upon certain relatives of a deceased person to succeed to all rights to which such a person would have succeeded, if alive;