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[Cites 0, Cited by 0] [Section 14(11)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(11)(i) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(i)inspect within five days of the order or within such further time not exceeding five days as the inquiring authority may allow, the documents specified in the list referred to in sub-rule (3);