Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(l) in The Maharashtra Nurses Act, 1966 (l)"nurses establishment" means any establishment, whether carried on for gain or not which provides for or is intended to provide the services of persons to act as nurses to those requiring such services;
