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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

State of Punjab - Subsection

Section 7C(2) in The Punjab Agricultural Produce Markets Act, 1961

(2)The owner of the private market yard, referred to in sub-section (1) shall neither be permitted himself for sale or purchase of agricultural produce in the private market yard so developed and managed by him nor any other person shall do so on his behalf, as the case may be.