Section 4(1) in Rajasthan Schools (Regulation of Fee) Act, 2016
(1)(a)Every private school shall constitute the Parent-Teachers Association.(b)The Parent-Teachers Association shall be formed by the head of the school within thirty days front the beginning of each academic year. Every teacher of the school and parent of every student in the school shall be a member of the Parent-Teachers Association and an annual amount of rupees fifty, in case of urban area and rupees twenty, in case of rural area, shall be collected from each member of such association.(c)On formation of the Parent-Teachers Association, a lottery shall be conducted by drawing a lot of the willing parents to constitute the School Level Fee Committee and a notice of one week before such lottery shall be given to the member of the Parent-Teachers Association.
