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[Cites 0, Cited by 0] [Section 54CC(1)] [Section 54CC] [Entire Act]

State of Tamilnadu - Subsection

Section 54CC(1)(b) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(b)all amounts deposited as aforesaid and remaining unpaid after the expiry of a period of six months from the date of disposal of the application under section 54-C,