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State of Odisha - Section

Section 16 in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

16.

The police officer authorised under Clause 15 shall be permitted to interview security prisoners in the ordinary interview room in cells or Wards on making a written request to the Superintendent of the Jail for the same. No Jail Officer shall be present during interview in the ordinary interview room unless so required by the Police Officer interviewing the security prisoner. Police officers interviewing security prisoners in cell or wards shall be accompanied by such escort as the Superintendent of the Jail considers necessary for his safety and the escort, if the Police Officer, so requires, shall stand out of range of hearing but within sight during the interview.