Supreme Court - Daily Orders
The Employees Provident Fund ... vs Sunil Kumar B on 18 August, 2021
Bench: Uday Umesh Lalit, Ajay Rastogi
1
ITEM NO.18 Court 2 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8658-
8659/2019
(Arising out of impugned final judgment and order dated 12-10-
2018 in WPC No. 602/2015 12-10-2018 in WPC No. 13120/2015 passed
by the High Court of Kerala at Ernakulam)
THE EMPLOYEES PROVIDENT FUND ORGANISATION & ANR. Petitioner(s)
VERSUS
SUNIL KUMAR B & ORS. Respondent(s)
(IA No. 94985/2021 - APPLICATION FOR PERMISSION
IA No. 93694/2021 - INTERVENTION APPLICATION
IA No. 92529/2021 - INTERVENTION APPLICATION
IA No. 41103/2021 - INTERVENTION APPLICATION
IA No. 27950/2021 - INTERVENTION/IMPLEADMENT
IA No. 25768/2021 - INTERVENTION/IMPLEADMENT
IA No. 42841/2021 - INTERVENTION/IMPLEADMENT
IA No. 42760/2021 - INTERVENTION/IMPLEADMENT
IA No. 41095/2021 - INTERVENTION/IMPLEADMENT
IA No. 39304/2021 - INTERVENTION/IMPLEADMENT
IA No. 29847/2021 - INTERVENTION/IMPLEADMENT)
WITH
SLP(C) No. 3289/2021 (XV)
(FOR ADMISSION and I.R. and IA No.10606/2021-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.11707/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 767/2021 (X)
(FOR ADMISSION and IA No.80978/2021-EXEMPTION FROM FILING O.T.
and IA No.80976/2021-PERMISSION TO FILE LENGTHY LIST OF DATES
and IA No.80977/2021-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 233/2018 (X)
W.P.(C) No. 141/2018 (X)
(IA No. 26357/2018 - EX-PARTE STAY)
Signature Not Verified
W.P.(C) No. 250/2018 (X)
Digitally signed by
Indu Marwah
Date: 2021.08.23
11:06:56 IST
Reason: W.P.(C) No. 406/2018 (X)
W.P.(C) No. 368/2018 (X)
W.P.(C) No. 393/2018 (X)
2
W.P.(C) No. 395/2018 (X)
W.P.(C) No. 371/2018 (X)
W.P.(C) No. 374/2018 (X)
W.P.(C) No. 372/2018 (X)
W.P.(C) No. 385/2018 (X)
W.P.(C) No. 367/2018 (X)
W.P.(C) No. 369/2018 (X)
W.P.(C) No. 360/2018 (X)
(FOR ADMISSION)
W.P.(C) No. 411/2018 (X)
(FOR ADMISSION and IA No.63451/2018-APPROPRIATE
ORDERS/DIRECTIONS)
W.P.(C) No. 466/2018 (X)
W.P.(C) No. 1134/2018 (X)
(IA No. 51450/2020 - APPLICATION FOR EXEMPTION FROM FILING
ORIGINAL VAKALATNAMA/OTHER DOCUMENT
IA No. 51446/2020 – INTERVENTION/IMPLEADMENT)
CONMT.PET.(C) No. 1917-1918/2018 in C.A. No. 10013-10014/2016
(XIV-A)
(IA No. 85695/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No. 147085/2018 - EXEMPTION FROM FILING O.T.
IA No. 147082/2018 - PERMISSION TO FILE APPLICATION FOR
DIRECTION)
W.P.(C) No. 390/2019 (X)
(IA No. 43954/2019 - EX-PARTE STAY)
W.P.(C) No. 269/2019 (X)
(FOR ADMISSION)
W.P.(C) No. 875/2019 (X)
W.P.(C) No. 349/2019 (X)
(FOR ADMISSION)
W.P.(C) No. 327/2019 (X)
(IA No. 43329/2019 - EX-PARTE STAY
IA No. 84636/2019 - INTERVENTION/IMPLEADMENT)
W.P.(C) No. 466/2019 (X)
W.P.(C) No. 352/2019 (X)
3
(IA No. 46449/2019 - STAY APPLICATION)
SLP(C) No. 16721-16722/2019 (XI-A)
(FOR IA No. 42543/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 42696/2021 - CLARIFICATION/DIRECTION
IA No. 43510/2021 - CLARIFICATION/DIRECTION
IA No. 6498/2021 - EX-PARTE STAY
IA No. 50857/2021 - INTERVENTION APPLICATION
IA No. 21011/2021 - INTERVENTION APPLICATION
IA No. 28357/2021 - INTERVENTION APPLICATION
IA No. 109139/2020 - INTERVENTION/IMPLEADMENT
IA No. 26296/2021 - INTERVENTION/IMPLEADMENT
IA No. 109137/2020 - INTERVENTION/IMPLEADMENT
IA No. 26215/2021 - INTERVENTION/IMPLEADMENT
IA No. 25067/2021 - INTERVENTION/IMPLEADMENT
IA No. 41820/2021 - INTERVENTION/IMPLEADMENT
IA No. 24907/2021 - INTERVENTION/IMPLEADMENT
IA No. 28394/2021 - INTERVENTION/IMPLEADMENT
IA No. 22588/2021 - INTERVENTION/IMPLEADMENT
IA No. 28391/2021 - INTERVENTION/IMPLEADMENT
IA No. 28387/2021 - INTERVENTION/IMPLEADMENT
IA No. 43526/2021 - INTERVENTION/IMPLEADMENT
IA No. 26956/2021 - INTERVENTION/IMPLEADMENT
IA No. 42704/2021 - INTERVENTION/IMPLEADMENT
IA No. 6497/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
W.P.(C) No. 512/2019 (X)
(IA No. 92886/2019 - INTERVENTION APPLICATION)
W.P.(C) No. 511/2019 (X)
W.P.(C) No. 500/2019 (X)
(IA No. 62534/2019 - EX-PARTE STAY
IA No. 86926/2019 - INTERVENTION/IMPLEADMENT
IA No. 86923/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
CONMT.PET.(C) No.619-620/2019 in C.A. No.10013-10014/2016(XIV-A)
(FOR ADMISSION)
W.P.(C) No. 601/2019 (X)
(IA No. 73827/2019 - EX-PARTE STAY)
W.P.(C) No. 1312/2019 (X)
W.P.(C) No. 832/2019 (X)
(IA No. 98935/2020 - EARLY HEARING APPLICATION)
SLP(C) No. 2465/2021 (XV)
(IA No. 16619/2021 - APPLICATION FOR PERMISSION
IA No. 11703/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
4
IA No. 9097/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 3287/2021 (XV)
(FOR ADMISSION and I.R. and IA No.10568/2021-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.11699/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 46219/2019 (XIV)
(IA No. 8907/2021 - APPLICATION FOR PERMISSION
IA No. 6618/2021 - CONDONATION OF DELAY IN FILING
IA No. 6619/2021 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS
IA No. 6620/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 6621/2021 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES) W.P.(C) No. 1218/2020 (X) SLP(C) No. 1366/2021 (XIV) (IA No. 9495/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 43588/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 12062/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 9494/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) W.P.(C) No. 1459/2020 (X) (FOR ADMISSION and IA No.134289/2020-EXEMPTION FROM FILING O.T.) W.P.(C) No. 1332/2020 (X) SLP(C) No. 3290/2021 (XV) (FOR ADMISSION and I.R. and IA No.12571/2021-PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.12572/2021-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) W.P.(C) No. 86/2021 (X) (FOR ADMISSION) SLP(C) No. 1738/2021 (XIV) (IA No. 12492/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 12575/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 1701/2021 (XIV) (IA No. 40330/2021 - APPLICATION FOR SUBSTITUTION IA No. 69729/2021 - APPLICATION FOR SUBSTITUTION IA No. 39682/2021 - APPLICATION FOR SUBSTITUTION IA No. 69732/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 69717/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 76487/2021 - APPROPRIATE ORDERS/DIRECTIONS 5 IA No. 49239/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 40085/2021 - CLARIFICATION/DIRECTION IA No. 39672/2021 - CLARIFICATION/DIRECTION IA No. 40332/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 70979/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 12234/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 40084/2021 - INTERVENTION APPLICATION IA No. 69726/2021 - INTERVENTION APPLICATION IA No. 69714/2021 - INTERVENTION APPLICATION IA No. 39667/2021 - INTERVENTION APPLICATION IA No. 76485/2021 - INTERVENTION APPLICATION IA No. 49234/2021 - INTERVENTION APPLICATION IA No. 12486/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 12233/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 70981/2021 - SETTING ASIDE AN ABATEMENT) W.P.(C) No. 414/2021 (X) (FOR ADMISSION and I.R.) W.P.(C) No. 477/2021 (X) (FOR ADMISSION) SLP(C) No. 8547/2021 (XI-A) (FOR ADMISSION and I.R. and IA No.74627/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.74628/2021- EXEMPTION FROM FILING AFFIDAVIT) W.P.(C) No. 69/2018 (X) (IA No. 14965/2018 - EX-PARTE STAY) W.P.(C) No. 118/2018 (X) W.P.(C) No. 380/2018 (X) W.P.(C) No. 804/2018 (X) W.P.(C) No. 594/2018 (X) (IA No.79752/2018-PERMISSION TO FILE SYNOPSIS AND LIST OF DATES) W.P.(C) No. 884/2018 (X) (IA No. 170508/2019 - INTERVENTION/IMPLEADMENT IA No. 146221/2019 – INTERVENTION/IMPLEADMENT) W.P.(C) No. 778/2018 (X) (IA No. 69081/2019 - INTERVENTION/IMPLEADMENT IA No. 170449/2018 – INTERVENTION/IMPLEADMENT) W.P.(C) No. 874/2018 (X) 6 (IA No. 44627/2019 – INTERVENTION/IMPLEADMENT) W.P.(C) No. 1149/2018 (X) (IA No. 117553/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 144028/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) W.P.(C) No. 1167/2018 (X) W.P.(C) No. 1430/2018 (X) W.P.(C) No. 1433/2018 (X) W.P.(C) No. 1428/2018 (X) Date : 18-08-2021These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE AJAY RASTOGI For Parties: Mr. K. K. Venugopal, AG Mr. Vikaramjit Banerjee, ASG Mr. R. Bala Subramanian, Sr. Adv. Ms. Ruchi Kohli, Adv. Mr. Ankur Talwar, Adv. Ms. Chinmayee Chandra, Adv. Mr. Suvesh Kumar, Adv. Mr. Raj Bahadur Yadav, AOR Mr. Amrish Kumar, AOR Mr. C. Aryama Sundaram, Sr. Adv. Mr. Siddharth, AOR Ms. Rohini Musa, Adv. Mr. Abhishek Gupta, Adv. Mr. Amit Kumar Agrawal, Adv.
Mr. Kapil Sibal, Sr. Adv. Mr. Purushottam Sharma Tripathi, AOR Mr. Ravi Chandra Prakash, Adv. Mr. Mukesh Kumar Singh, Adv. Mr. Abhishek Tripathi, Adv. Mr. Raghav Tankha, Adv.
Ms. V. P. Seemanthini, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Ms. Reenu, Adv.
Mr. R Venkataramani Sr.Adv Mr Bahar U. Barqui, Adv. Mr Aftab Ali Khan, AOR 7 Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. A. Venayagam Balan, AOR Mr. C.M. Sundaram Iyer, Adv.
Dr.K.P.Kylasanatha Pillay, Sr.Advocate, Mr.A.Venayagam Balan, AOR, Mr.Mahesh Menon, Advocate Mr. C. Aryama Sundaram, Sr. Adv. Mr. Siddharth, AOR Mr. Rohini Musa, Adv. Mr. Abhishek Gupta, Adv. Mr. Amit Kumar Agrawal, Adv.
Mr. Jamshed Pesi Cama, Sr. Adv. Mr. Benny P. Thomas, Adv. Mr. Prakash Ranjan Nayak, AOR Ms. Aparajita Singh, Sr. Adv. Mr. Rahul Pratap, AOR Mr. Ritin Rai, Sr. Adv. Mr. Udayaditya Banerjee, AOR Mr. Aman Shukla, Adv. Kirti Aggarwal, Adv. Mr. A. N. S. Nadkarni, Sr. Adv. Mr. P. S. Sudheer, AOR Ms. Anne Mathew, Adv. Mr. Bharat Sood, Adv. Ms. Shruti Jose, Adv.
Mr. Gopal Shankarnarayan, Sr. Adv. Ms. Pooja Dhar, AOR Mr. Shrutanjaya Bhardwaj, Adv.
Dr. K. P. Kylashnatha Pillay, Sr. Adv. Mr. V. Chitambaresh, Sr. Adv. Ms. Rashmi Singhania, AOR Mr. Mahesh Menon, Adv.
Mr. R. Venkateramani, Sr. Adv. Mr. M. Gireesh Kumar, Adv. Mr. Ankur S. Kulkarni, AOR Mr. R. Basant, Senior Adv. Mr. Raghenth Basant, Adv. Ms. Roopali Lakhotia, Adv. Mr. Vishnu Pazhangana, Adv. Mr. Akshay Sahay, Adv. Ms. Liz Mathew, AOR 8 Mr. P. N. Ravindran, Sr. Adv. Mr. Roy Abraham, Adv Ms. Reena Roy, Adv Ms. Samitharani, Adv. Mr. Nikhil Roy, Adv.
Mr. Himinder Lal, AOR Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. Purushottam Sharma Tripathi, AOR Mr. Mukesh Kumar Singh, Adv. Mr. Abhishek Tripathi, Adv. Ms. Vani Vyas, Adv.
Ms. Sujata Muni, Adv. Mr. Amit, Adv.
Mr. L. Nidhiram Sharma, Adv. Mr. Rajiv Kumar, Adv.
Mr. Sachin Datta, Senior Adv. Mr. Rahul Kaushik, AOR Ms. Bhuvneshwari Pathak, Adv. Ms. Shilpi Satyapriya Satyam, Adv.
Mr. Ritin Rai, Sr. Adv. Mr. Neeraj Chaudhari, Adv. Ms. Pooja Dhar, AOR Ms. Rashmi Verma, Adv.
Mr. Gopal Shankarnarayan, Sr. Adv. Ms. Pooja Dhar, AOR Mr. Shrutanjaya Bhardwaj, Adv.
Mr. Dhruv Mehta, Sr. Adv. Mr. Rajesh Gupta, Adv. Mr. Harpreet Singh, Adv. Mr. Ajay Chandra, Adv. Mr. Sumit R. Sharma, AOR Mr. Ritin Rai, Sr. Adv. Mr. Udayaditya Banerjee, AOR Mr. Aman Shukla, Adv. Ms. Kirti Aggarwal, Adv.
Ms. Meenakshi Arora, Sr. Adv. Mr. Udayaditya Banerjee, AOR Ms. Kirti Aggarwal, Adv.
Mr. S. K. Bhattacharya, AOR Mr. L. K. Paonam, Adv. Ms. Tomthinnaganbi Koijam, Adv. Mr. Niraj Bobby Paonam, Adv.
Mr. Santhosh Krishnan, Adv.9
Mr. Mohammed Sadique, AOR Mr. Abraham Mathews, Adv.
Ms. Surbhi Mehta, AOR Mr. Ashwin Kumar DS, Adv. Ms. Aditi Dani, Adv.
Mr. Thampan Thomas, Adv. Mr. N.M. Varghese, Adv. Ms. Tessy Varghese, Adv. Mr. K. V. Mohan, AOR Mr. Devashish Bharuka, Adv. Mr. Mohammed Sadique, AOR Mr. Abraham Mathews, Adv.
Mr. Punit D. Tyagi, AOR Mr. Ankit Parhar, Adv. Mr. Aditya Thyagarajan, Adv. Ms. Rashi Srivastava, Adv.
Mr. Mohit Paul, AOR Mr. Kartik Nayar, Adv. Ms. Sunaina Phul, Adv. Mr. Rishab Kumar, Adv.
Mr. Prasenjit Keswani, Adv. Mr. Upmanyu Tewari, Adv. Ms. Sonia Dube, Adv.
Ms. Kanchan Yadav, Adv. Ms. Surbhi Anand, Adv. M/S. Legal Options, AOR Mr. Rohan Thawani, Adv. Ms. Pooja Dhar, AOR Mr. lqram Govind Singh, Adv. Mr. Kushal Daga, Adv.
Mr. Girish Pandey, Adv. Mr. Ramjee Pandey, AOR Mr. Raghvendra Shukla, Adv.
Mr. R.R.Kumar, Adv.
Mr. Amrendra Kumar, Adv. Ms. Manjula Gupta, AOR Mr. R. Anand Padmanabhan, Adv. Mr. Debarati Sadhu, Adv. Mr. Shashi Bhushan Kumar, AOR Mr. Gaurav Agarwal, Adv. Mr. Nishe Rajen Shonker, AOR 10 Ms. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
Dr. Ashwani Bhardwaj, AOR Mr. Vinay Bhardwaj, Adv.
Mr. Akash Kakade, Adv. Mr. Somanatha Padhan, AOR Mr. Anand Varma, AOR Ms. Astha Ahuja, Adv.
Mr. Aditya Dhawan, Adv. Ms. Kiran Dhawan, Adv. Mr. Chander Shekhar Ashri, AOR Mr. Himanshu Gupta, Adv. Mr. Manoj C. Mishra, AOR Mr. Y. Raja Gopala Rao, AOR Mr. K. Pramod Kumar, Adv.
Mr. Jagjit Singh Chhabra, AOR Mr. Saksham Maheshwari, Adv.
Md. Shahid Anwar, AOR Mr. Intakhab Alam, Adv. Md. Naseem Mughal, Adv. Mr. Zulfiqar Ali Khan, Adv. Mr. Aamir Naseem, Adv.
Mr. Prakash Ranjan Nayak, AOR Mr. Gaurav Kumar, Adv.
Mr. Rishabh Sancheti, Adv. Ms. Padma Priya, Adv. Mr. Anchit Bhandari, Adv. Ms. Shreya Gupta, Adv Mr. K. Paari Vendhan, Aor Mr. S.D. Singh, Adv Mr. Harsh Nandwana, Adv Mr. Rahul Kumar Singh, Adv. Mr. Jitender Singh, Adv Ms. Meenu Singh, Adv Mr. Ram Kripal Singh, Adv Mr. Kamla Prasad, Adv Mr. Hem Kumar, Adv Ms. Shweta Sinha, Adv Ms. Bharti Tyagi. AOR Mr. V.N. Koura, Adv.11
Mr. Paramjeet Benipal, Adv. Mr. Avneeshf Arputham, Adv. M/S. Arputham Aruna And Co, AOR Mr. Varinder Kumar Sharma, AOR Mr. Shantanu Sharma, Advocate Ms.Parul Sharma, Advocate Mr. Abhishek Gupta, Adv. Ms. Ikshita Singh, Adv. Mr. Kapil Raghav, Adv. Mr. Gunnam Venkateswara Rao, AOR Mr. Sanjeev Kapoor, Adv. Ms. Anushka Sharda, Adv. Ms. Smriti Nair, Adv. M/S. Khaitan & Co., AOR Mr. Ardhendumauli Kumar Prasad, Adv. Mr. Meenesh Kumar Dubey, Adv. Mr. Rajiv Kumar, AOR Mr. Puneet Taneja, AOR Ms. Laxmi Kumari, Adv. Mr. Manmohan Singh, Adv. Mr. Adarsh Tripathi, Adv Mr. Tabrez Malawat, Adv. Mr. S P M Tripathi, Adv. Mr. V. K. Shukla, Adv. Mr. Sugam Mishra, Adv. Ms. Swagoti Batchas, Adv. Ms. Sangeetha M R, Adv. Mr. Satish Kumar, AOR Mr. Arvind Gupta, AOR Mr. Rakesh Sinha, Adv. M D .Ghulam Akbar, Adv. Mr. Jeemon Raju K, Adv. Mr. Avinash Singh, Adv. Mr. Kumar Law, Adv.
Mr. Ashish Kumar Sinha, Adv.
Mr. Sameer Parekh, Adv. Mr. D.P Mohanty, Adv. Ms. S.Lakshmi Iyer, Adv. Mr. Ishan Nagar, Adv. Mr. Sarthak Gaur, Adv. M/S. Parekh & Co., AOR Mr. Ashish Bhan, Adv. Mr. Syed Jafar Alam, AOR 12 Mr. Mohit Rohatgi, Adv. Mr. Rajendra Dangwal, Adv. Mr. Kaustub Narendran, Adv.
Ms. Sangeeta Bharti, Adv. Ms. Mehak Kanwar, Adv. Mr. Sushil Kumar Singh, AOR Mr. R.K. Kapoor, Adv. Mr. Rajat Kapoor, Adv. Ms. Kheyali Singh, AOR Mr. A. P. Singh, Adv.
Ms. Neetica Sharma, Adv. Mr. Shreyansh Rathi, Adv. M/S. M. V. Kini & Associates, AOR Mr. Shashank Shekhar, Adv. Ms. Sheetal Rajput, Adv. Mr. Chander Shekhar Ashri, AOR Mr. Manoj V George,Adv. Mr. Philomena Thomas,Adv. Ms. Bhavika, Adv.
Ms. Shilpa Liza George, AOR Ms. Nandini Gore, Adv. Ms. Natasha Sahrawat, Adv. Ms. Tahira Karanjawala, Adv. Mr. Raghvendra Pratap Singh, Adv. Mr. Shreyas Maheshwari, Adv. M/S. Karanjawala & Co., AOR Mr. Rakesh Mishra, AOR Mr. Sunil Kumar, Adv. Mr. Sandeep Kumar Dwiwedi, Adv. Mr. Pradeep Kumar Dwiwedi, Adv. Mr. Satyam Pandey, Adv. Mr. Ram Anugrah Singh, Adv. Mr. Ramesh Vasishtha, Adv.
Mr. Sibo Sankar Mishra, AOR Mr. Manoj Pandey, Adv Mr. Udayaditya Banerjee, AOR Ms. Kirti Aggarwal, Adv.
Ms. Madhumita Bhattacharjee, AOR Mr. Atanu Saikia Advocate Mr. Siddharth,, Adv. Mr. Ajit Pudussery, AOR 13 Mr. Anand Dilip Landge, AOR Mr. C. K. Sasi, AOR Mr. Ashish Rana, AOR Mr. Anand Dilip Landge, AOR Mr. Santosh Kumar - I, AOR Mr. P. A. Noor Muhamed, AOR Mr. Anil Nag, AOR Mr. Siddharth Mittal, AOR Mr. Pranesh, AOR Mrs. Lalita Kaushik, AOR Ms. Vandana Sehgal, AOR Mr. Preet Pal Singh, AOR Mr. Ankit Goel, AOR Mr. Lakshmeesh S. Kamath, AOR Mr. Hetu Arora Sethi, AOR UPON hearing the counsel the Court made the following O R D E R List for orders on 24.08.2021.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER