Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 22 in The Assam Administrative Tribunal Regulations, 1977

22. Inspection of documents and records.

- On application of party, the Registrar may permit the inspection of records and the documents relevant to the case and in the possession of the Tribunal.Dismissal and restoration