Supreme Court - Daily Orders
Hindustan Construction Company ... vs Union Of India on 7 November, 2019
Bench: Rohinton Fali Nariman, Surya Kant, V. Ramasubramanian
ITEM NO.1+2 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
W.P. (C)No. 1074/2019
HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No. 145040/2019 - AMENDMENT OF THE PETITION, IA No.
157972/2019 – CLARIFICATION/DIRECTION, IA No. 125975/2019 - EX-
PARTE AD-INTERIM RELIEF, IA No. 139647/2019 - EX-PARTE STAY, IA No.
157742/2019 - INTERVENTION APPLICATION, IA No. 157968/2019 –
INTERVENTION/IMPLEADMENT, IA No. 151301/2019 –
INTERVENTION/IMPLEADMENT, IA No. 145041/2019 - STAY APPLICATION and
IA No. 139405/2019 - STAY APPLICATION)
WITH
W.P.(C) No. 1276/2019 (X)
(FOR ADMISSION and IA No.159168/2019-EX-PARTE STAY)
W.P.(C) No. 1310/2019 (X)
(FOR ADMISSION and I.R. and IA No.165345/2019-EX-PARTE STAY)
M.A. Nos. 2140-2144/2019 in C.A. Nos. 2621-2625/2019
(With IA No. 142066/2019 - EX-PARTE STAY)
Date : 07-11-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Parties
Dr. A. M. Singhvi, Sr. Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agarwala, Adv.
Mr. Ankur Saigal, Adv.
Ms. Madhavi Khanna, Adv.
Ms. Devika Mohan, Adv.
Mr. Samar Kachwaha, Adv.
Signature Not Verified Ms. Chanan Parwani, Adv.
Digitally signed by R
NATARAJAN
Date: 2019.11.09
Ms. Namisha Chadha, Adv.
11:08:06 IST
Reason: Ms. Shruti Arora, Adv.
Mr. E. C. Agrawala, AOR
1
W.P. (C)No. 1074/2019 etc.
Mr. C. M. Patel, Adv.
Mr. Nakul Diwan, Sr. Adv.
Ms. Awantika Manohar, Adv.
Ms. Nooreen Sarna, Adv.
Mr. Prashant Kumar, AOR
Mr. Joseph Pookkatt, Adv.
Mr. Ritin Rai, Sr. Adv.
Ms. Awantika Manohar, Adv.
Mr. Prashant Kumar, Adv.
Ms. Gunjan Mathur, Adv.
Mr. Mridul Godha, adv.
M/s. AP & J Chambers, AOR
Mr. Ashwani Kumar, Adv.
Mr. Jay Kumar, Adv.
Ms. Peeha Verma, Adv.
Mr. K. K. Venugopal, AG.
Mr. Tushar Mehta, SG.
Ms. Pinky Anand, ASG.
Ms. Chinmayee Chandra, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, adv.
Mr. Ankur Talwar, Adv.
Mr. Sumit Teterwal, Adv.
Ms. Snidha Mehra, Adv.
Mr. Chakitan Papta, Adv.
Mrs. Anil Katiyar, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Shailesh Madiyal, AOR
Mr. Sudhanshu Prakash, Adv.
Mr. Kartik Anand, Adv.
Ms. Madhu Sweta, Adv.
Ms. Kanika Tandon, Adv.
Ms. Subashree Mohapatra, Adv.
Mr. Siddharth R. Agarwal, Adv.
Ms. Astha Tyagi, AOR
Mr. Maninder Acharya, ASG.
Mr. Piyush Sharma, AOR
Mr. Gauhar Mirza, Adv.
Ms. Amee Rana, Adv.
Mr. Nishant Doshi, Adv.
Mr. Manavendra Gupta, Adv.
Mr. S. S. Shroff, AOR
2
W.P. (C)No. 1074/2019 etc.
Mr. Shail Kumar Dwivedi, AOR
Mr. Siddharth Krishna Dwivedi, Adv.
Ms. Vibha Dwivedi, Adv.
Ms. Nidhi Dwivedi, Adv.
Mr. C. A. Sundaram, Sr. Adv.
Mr. Ashish Bhan, Adv.
Mr. Mohit Rohatgi, Adv.
Mr. Ketan Gaur, Adv.
Mr. Ayush Mitruka, Adv.
Mr. Rajendra Dangwal, Adv.
Mr. Syed Jafar Alam, AOR
Mr. Abhishek Gupta, Adv.
Mr. Zafar Inayat, Adv.
Ms. Rohini Musa, Adv.
Mr. Tarun Johri, Adv.
Mr. Ankur Gupta, Adv.
Mr. Ravindra Lokhande, Adv.
Mr. Satayam Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. K. K. Venugopal, learned Attorney General, Mr. Tushar Mehta, learned Solicitor General, Ms. Pinky Anand, learned Additional Solicitor General, for the respondents.
Heard Dr. A.M. Singhvi, Mr. Mukul Rohatgi and Mr. N.K. Kaul, learned senior counsel for the appellants, in rejoinder.
Heard Mr. N.K. Kaul, learned senior counsel for the applicant in M.A. Nos. 2140-2144/2019 in C.A. Nos. 2621- 2625/2019.
Heard Ms. Pinky Anand, learned Additional Solicitor General, in reply.
Arguments concluded.
Judgment reserved.
(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER 3