Sh. Satyaveer @ Nona vs State Govt. Of Nct Of Delhi & Anr on 9 January, 2023

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Delhi High Court - Orders

Sh. Satyaveer @ Nona vs State Govt. Of Nct Of Delhi & Anr on 9 January, 2023

Bench: Swarana Kanta Sharma

                          $~20
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      BAIL APPLN. 67/2023
                                 SH. SATYAVEER @ NONA                                    ..... Petitioner
                                                     Through:      Mr. Arvind Singh, Advocate

                                                     versus

                                 STATE GOVT. OF NCT OF DELHI & ANR.                   ..... Respondents
                                                     Through:      Mr. Manoj Pant, APP for the State
                                                                   with SI Dilip Kumar, P.S. Adarsh
                                                                   Nagar

                                 CORAM:
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                               ORDER

% 09.01.2023 CRL.M.A. 428/2023 (exemption)

1. Allowed, subject to all just exceptions.

2. Application stands disposed of.

BAIL APPLN. 67/2023

3. The instant application under Section 439 of the Code of Criminal Procedure, 1973 ("Cr.P.C.") has been filed on behalf of the petitioner seeking regular bail in FIR bearing No. 320/2021, registered at Police Station Adarsh Nagar, Delhi for offences punishable under Sections 302/34 of Indian Penal Code, 1860.

4. Issue notice. Mr. Manoj Pant, learned APP accepts notice on behalf of the State and seeks time to file Status Report. Let Status Report be filed at least three days prior to the next date of hearing.

Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:13.01.2023 11:59:29

5. Learned counsel for the petitioner states that since material witnesses are to be examined, he seeks adjournment.

6. At request, re-notify on 23.03.2023.

7. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J JANUARY 9, 2023/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:13.01.2023 11:59:29

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Delhi High Court - Orders