Calcutta High Court (Appellete Side)
Calcutta Mint Employees' Union & Anr vs Security Printing And Minting ... on 17 February, 2020
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
17.02.2020
rc
Item No.76
W.P. No. 27665(W) of 2013
Calcutta Mint Employees' Union & Anr.
Versus
Security Printing and Minting Corporation of India Limited & Ors.
Mr. Soumya Majumder
Mr. A. Mondal
Mr. Aditya Mondal ...for the petitioners
Mr. Hemanta Kumar Das ...for the Respondents
An accommodation is sought for by the Advocate appearing on behalf of the respondents.
List this matter for hearing on March 18, 2020.
(Ravi Krishan Kapur, J.)