Rajasthan High Court - Jaipur
Suresh Chand Jain S/O Shri Fateh Chand ... vs Shri Mukesh Kumar Meena Tehsildar ... on 10 September, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 248/2019
Suresh Chand Jain S/o Shri Fateh Chand Jain
----Petitioner
Versus
Shri Mukesh Kumar Meena Tehsildar Tehsil Office Sanganer
District Jaipur
----Respondent
For Petitioner(s) : Mr. M.S. Rajpurohit on behalf of Ms. Alankrita Sharma through VC For Respondent(s) : Mr. Yashodhar Pandey on behalf of Mr. Anil Mehta, AAG Mr. Amit Kuri HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 09/09/2020 List after six weeks, as prayed.
Early listing application is disposed of.
(SATISH KUMAR SHARMA),J FAHEEM AHMAD /Harshit-36 (Downloaded on 10/09/2020 at 09:55:13 PM) Powered by TCPDF (www.tcpdf.org)