Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Union of India - Subsection Section 51(1) in The Drugs and Cosmetics Rules, 1945 (1)to inspect [not less than once a year] [Substituted by G.S.R. 700(E), dated 28.9.2001 (w.e.f. 28.9.2001).] all establishments licensed for the sale of drugs within the area assigned to him;
