Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42B] [Entire Act] State of Himachal Pradesh - Subsection Section 42B(b) in Himachal Pradesh General Sales Tax Act, 1968 (b)for use by him in the processing or packing of goods so manufactured for sale:]
